Raj Kumar Dutta vs State Of Orissa
2023 Latest Caselaw 2404 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    CRLA No.674 of 2016
                  Raj Kumar Dutta                       ....           Appellant
                                                       Mr. Basudev Pujari, Adv.
                                                       Ms. Bijayalaxmi Tripathy

                                            -versus-
                  State of Orissa                      ....           Respondent

Mr. Sitikant Mishra, ASC

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 23.03.2023

18. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellant and learned

Additional Standing Counsel for the State.

3. Hearing being concluded; judgment is reserved.

              .                                                (D. Dash)
                                                                 Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar