Miss Reshma Behera vs The New Aussdhalaya
2023 Latest Caselaw 2399 Ori

                  N THE HIGH COURT OF ORISSA AT CUTTACK

                                W.P.(C) No.507 of 2023

                  Miss Reshma Behera                   ....          Petitioner

                                                Mr. M.K. Nayak, Advocate.

                                          -versus-

                  The New Aussdhalaya, Cuttack         ....       Opp. Parties
                  & others.

                                                   Ms. S. Pattnaik, Advocate
                                                         for Opp. Party No.1

                                                Mr. G.R. Mohapatra, A.S.C.

                                     CORAM:
                            DR. JUSTICE S.K. PANIGRAHI
                                          ORDER

Order No. 23.03.2023

03. 1. This matter is taken up through Hybrid

Arrangement.

2. Heard learned counsel for the parties.

3. Hearing is concluded and Judgment/Order is

reserved.

(Dr. S.K. Panigrahi) Judge

amit