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Maguni Charan Jena vs State Of Odisha And Another
2023 Latest Caselaw 2397 Ori

Citation : 2023 Latest Caselaw 2397 Ori
Judgement Date : 23 March, 2023

Orissa High Court
Maguni Charan Jena vs State Of Odisha And Another on 23 March, 2023
                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  CRLREV No.1511 of 2008

                Maguni Charan Jena                      ....            Petitioner
                                                 Mr. B. K. Mohanty, Advocate

                                            -versus-

                State of Odisha and another             ....         Opp. Parties
                                                       Mr. M. K. Mohanty, ASC


                         CORAM:
                         JUSTICE CHITTARANJAN DASH
                                               ORDER

Order No. 23.03.2023

25. 1. Heard learned counsel for the Petitioner and the State.

2. Hearing is concluded and judgment is reserved.

(Chittaranjan Dash) Judge

AKPradhan

 
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