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Prasant Kumar Panigrahi vs State Of Odisha
2023 Latest Caselaw 2303 Ori

Citation : 2023 Latest Caselaw 2303 Ori
Judgement Date : 21 March, 2023

Orissa High Court
Prasant Kumar Panigrahi vs State Of Odisha on 21 March, 2023
                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  CRLREV No.842 of 2005

                Prasant Kumar Panigrahi               ....           Petitioner
                                                      Mr. N.K. Dash, Advocate

                                           -versus-

                State of Odisha                       ....             Opp. Party
                                                              Mr. S. Patra, ASC

                         CORAM:
                         JUSTICE CHITTARANJAN DASH
                                              ORDER

Order No. 21.03.2023

12. 1. Heard learned counsel for the petitioner as well as the learned counsel for the State.

2. Hearing is concluded. Judgment is reserved.

(Chittaranjan Dash) Judge

B.K Sahoo

 
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