Citation : 2023 Latest Caselaw 2024 Ori
Judgement Date : 9 March, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A. No.374 of 2021
State of Odisha and Others .... Appellants
Mr. M.K. Khuntia, Addl. Government Advocate
-versus-
Prabir Kumar Rout .... Respondent
None
CORAM:
THE CHIEF JUSTICE
JUSTICE G. SATAPATHY
ORDER
Order No. 09.03.2023
02. I.A. Nos.942 and 944 of 2021
1. For the reasons stated therein, the applications are allowed. Accordingly, filing of certified copies of the Judgments is dispensed with.
I.A. No.941 of 2021
2. For the reasons stated therein, the delay in filing the appeal is condoned.
3. The I.A. is disposed of.
W.A. No.374 of 2021
4. Notice to the Respondent be issued by Speed/Registered Post with A.D. making it returnable before the next date. Requisites be filed within a week. The tracking report be placed on record before the next date.
5. List on 24th April, 2023.
I.A. No.946 of 2021
6. Till the next date, the impugned order of the learned Single Judge shall remain stayed.
7. An urgent certified copy of this order be issued as per rules.
(Dr. S. Muralidhar) Chief Justice
(G. Satapathy) Judge Subhasmita/Jr. Steno
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