Rudra Narayan Sahu vs State Of Odisha
2023 Latest Caselaw 1951 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                          CRLMC No. 947 OF 2023

             Rudra Narayan Sahu                      ....                  Petitioner
                                                            Mr. D. Panda, Advocate
                                               -Versus -
             State of Odisha                          ....             Opposite Party
                                                                       Mr.S.N. Das,
                                                             Addl. Standing Counsel

                         CORAM:
                           JUSTICE SASHIKANTA MISHRA

ORDER_ 03.03.2023

Order No. 1. This matter is taken up through hybrid mode.

02. 2. Hearing is concluded. Judgment reserved.

3. Both parties are at liberty to file their note of submissions and memo of citations, if any within three days.

(Sashikanta Mishra) Judge

B.C. Tudu