Citation : 2023 Latest Caselaw 6935 Ori
Judgement Date : 21 June, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
FAO No. 107 of 2017 & Batch
State of Odisha and another .... Appellants
Mr. J. Katikia, AGA
-versus-
Bidulata Nayak and another .... Respondents
M/s. D.K. Mohapatra, Advocate & Associates
FAO No.491 of 2017 The State of Odisha and another .... Appellants Mr. J. Katikia, AGA
-versus-
Mamata Senapti and another .... Respondents M/s. D.K. Mohapatra, Advocate & Associates
FAO No.530 of 2018 Ajaya Kumar Mohanty .... Appellant M/s. P.C. Chhinchani, Advocate & Associates
-versus-
State of Odisha and others .... Respondents Mr. J. Katikia, AGA
FAO No.751 of 2018 Prabir Kumar Dasmohaptra .... Appellant M/s. M.K. Pati, Advocate & Associates
-versus-
State of Odisha and others .... Respondents Mr. J. Katikia, AGA
FAO No.773 of 2018 State of Odisha and another .... Appellants Mr. J. Katikia, AGA
-versus-
Prafulla Kumar Sahoo and another .... Respondents M/s. A.K. Mohanty (A), Advocate & Associates
FAO No.774 of 2018 State of Odisha and others .... Appellants Mr. J. Katikia, AGA
-versus-
Mamatanjali Panda and another .... Respondents M/s. S. Patra (1), Advocate & Associates
FAO No.777 of 2018 Ananta Kumar Patel .... Appellant M/s. K.K. Swain, Advocate & Associates
-versus-
State of Odisha and others .... Respondents Mr. J. Katikia, AGA
FAO No.785 of 2018 The State of Odisha and another .... Appellants Mr. J. Katikia, AGA
-versus-
Kabita Mohanty and another .... Respondents M/s. S. Pattanaik, Advocate & Associates
FAO No.800 of 2018 State of Odisha and another .... Appellants Mr. J. Katikia, AGA
-versus-
Sharon Pradhan and another .... Respondents Mr. Budhadev Routray, Senior Advocate
FAO No.802 of 2018 State of Odisha and another .... Appellants Mr. R. Tripathy, ASC
-versus-
Debajani Pani and another .... Respondents M/s. S. K. Swain, Advocate & Associates
FAO No.809 of 2018 State of Odisha and another .... Appellants Mr. R. Tripathy, ASC
-versus-
Nrusingha Charan Mishra and another .... Respondents M/s. S. Pattanayak, Advocate & Associates
FAO No.810 of 2018 State of Odisha and another .... Appellants Mr. R. Tripathy, ASC
-versus-
Puspita Patra and others .... Respondents M/s. S. Patra (1), Advocate & Associates
FAO No.827 of 2018 Sarat Chandra Joshi .... Appellant Mr. Sangram Jena, Advocate
-versus-
State of Odisha and others .... Respondents Mr. R. Tripathy, ASC
FAO No.828 of 2018 Gouranga Charan Behera .... Appellant Mr. Sangram Jena, Advocate
-versus-
State of Odisha and others .... Respondents Mr. R. Tripathy, ASC
FAO No.829 of 2018 Ambika Prasad Samntaray .... Appellant Mr. Sangram Jena, Advocate
-versus-
State of Odisha and others .... Respondents Mr. R. Tripathy, ASC
FAO No.830 of 2018 Prasanta Kumar Mishra .... Appellant Mr. Sangram Jena, Advocate
-versus-
State of Odisha and others .... Respondents Mr. R. Tripathy, ASC
FAO No.845 of 2018 Antaryami Parida and others .... Appellants Mr. Sangram Jena, Advocate
-versus-
State of Odisha and others .... Respondents Mr. R. Tripathy, ASC
FAO No.847 of 2018 Dr. Rajendra Das and others .... Appellants Mr. Sangram Jena, Advocate
-versus-
State of Odisha and others .... Respondents Mr. R. Tripathy, ASC
FAO No.849 of 2018 Sudeep Kumar Purohit .... Appellant M/s. K.K. Swain, Advocate & Associates
-versus-
State of Odisha and others .... Respondents Mr. R. Tripathy, ASC
FAO No.852 of 2018 Saroj Kumar Pradhan and others .... Appellants Mr. Sangram Jena, Advocate
-versus-
State of Odisha and others .... Respondents Mr. Gajendra Nath Rout, ASC
FAO No.858 of 2018 Narayan Chandra Puri .... Appellant Mr. P. Chuli, Advocate
-versus-
State of Odisha and others .... Respondents Mr. Gajendra Nath Rout, ASC
FAO No.859 of 2018 Niranjan Pal .... Appellant Mr. P. Chuli, Advocate
-versus-
State of Odisha and others .... Respondents Mr. Gajendra Nath Rout, ASC
FAO No.865 of 2018 State of Odisha and another .... Appellants Mr. Gajendra Nath Rout, ASC
-versus-
Pradeep Kumar Rout and another .... Respondents M/s. S. Pattnaik, Advocate & Associates
FAO No.866 of 2018 State of Odisha and another .... Appellants Mr. Gajendra Nath Rout, ASC
-versus-
Gajendra Kumar Dhal and another .... Respondents M/s. S. Samal, Advocate & Associates
FAO No.868 of 2018 State of Odisha and another .... Appellants Mr. Gajendra Nath Rout, ASC
-versus-
Saroj Kanta Rath and another .... Respondents M/s. S. Samal, Advocate & Associates
FAO No.872 of 2018 State of Odisha and another .... Appellants Mr. Gajendra Nath Rout, ASC
-versus-
Hemanta Kumar Sahoo and another .... Respondents M/s. K.K. Swain, Advocate & Associates
FAO No.882 of 2018 State of Odisha and another .... Appellants Mr. Gajendra Nath Rout, ASC
-versus-
Gadadhar Rath and another .... Respondents M/s. Sameer Kumar Das, Advocate & Associates
FAO No.884 of 2018 State of Odisha and another .... Appellants Mr. Gajendra Nath Rout, ASC
-versus-
Madhusmita Swain and another .... Respondents M/s. Sangram Jena, Advocate & Associates
FAO No.888 of 2018 State of Odisha and another .... Appellants Mr. Gajendra Nath Rout, ASC
-versus-
Sarat Chandra Moharana and another .... Respondents M/s. S. Pattanaik, Advocate & Associates
FAO No.12 of 2019 State of Odisha and another .... Appellants Mr. Prasanna Kumar Mohanty, ASC
-versus-
Pradeep Kumar Panigrahi and another .... Respondents M/s. Sangram Jena, Advocate & Associates
FAO No.13 of 2019 State of Odisha and another .... Appellants Mr. Prasanna Kumar Mohanty, ASC
-versus-
Alok Kumar Samal and another .... Respondents M/s. P. Chuli, Advocate & Associates
FAO No.15 of 2019 State of Odisha and another .... Appellants Mr. Prasanna Kumar Mohanty, ASC
-versus-
Prasanna Kumar Biswal and another .... Respondents M/s. P. Chuli, Advocate & Associates
FAO No.17 of 2019 State of Odisha and another .... Appellants Mr. Prasanna Kumar Mohanty, ASC
-versus-
Anil Kumar Dhir and another .... Respondents M/s. D.K. Mohapatra, Advocate & Associates
FAO No.18 of 2019 State of Odisha and another .... Appellants Mr. Prasanna Kumar Mohanty, ASC
-versus-
Batakrishna Sahoo and another .... Respondents M/s. D.K. Mohapatra, Advocate & Associates
FAO No.39 of 2019 Amulya Ratna Jena .... Appellant M/s. K.K. Swain, Advocate & Associates
-versus-
State of Odisha and others .... Respondents Mr. Prasanna Kumar Mohanty, ASC
FAO No.63 of 2019 State of Odisha and another .... Appellants Mr. Prasanna Kumar Mohanty, ASC
-versus-
Prabhat Kumar Behera and another .... Respondents M/s. S. Samal, Advocate & Associates
FAO No.85 of 2019 State of Odisha and another .... Appellants Mr. Prasanna Kumar Mohanty, ASC
-versus-
Pramod Kumar Nayak and another .... Respondents M/s. S. Pattanaik, Advocate & Associates
FAO No.87 of 2019 E. Rabi Narayan Patro .... Appellant M/s. Sangram Jena, Advocate & Associates
-versus-
State of Odisha and others .... Respondents Mr. Prasanna Kumar Mohanty, ASC
FAO No.98 of 2019 State of Odisha and another .... Appellants Mr. Prasanna Kumar Mohanty, ASC
-versus-
Kamal Lochan Darjee and another .... Respondents M/s. P.K. Mohanty, Advocate & Associates
FAO No.100 of 2019 Sarat Kumar Swain and others .... Appellants M/s. Sangram Jena, Advocate & Associates
-versus-
State of Odisha and others .... Respondents Mr. Prasanna Kumar Mohanty, ASC
FAO No.130 of 2019 Dr. Giridhari @ Giridhar Nayak .... Appellant M/s. Sangram Jena, Advocate & Associates
-versus-
State of Odisha and others .... Respondents Mr. Prasanna Kumar Mohanty, ASC
FAO No.139 of 2019 Susanta Kumar @ Sushanta Kumar .... Appellant Giri M/s. Sangram Jena, Advocate & Associates
-versus-
State of Odisha and others .... Respondents Mr. Prasanna Kumar Mohanty, ASC
FAO No.141 of 2019 Dukhabandhu Parida .... Appellant M/s. Sangram Jena, Advocate & Associates
-versus-
State of Odisha and others .... Respondents Mr. Prasanna Kumar Mohanty, ASC
FAO No.292 of 2019 State of Odisha and another .... Appellants Mr. H.K. Panigrahi, A.S.C.
-versus-
Pratap Kumar Behera and another .... Respondents M/s. S. Samal, Advocate and associates
FAO No.340 of 2019 State of Odisha and another .... Appellants Mr. H.K. Panigrahi, A.S.C.
-versus-
Narayan Dash and another .... Respondents M/s. S.N. Sharma, Advocate and associates
FAO No.466 of 2019 State of Odisha and another .... Appellants Mr. H.K. Panigrahi, A.S.C.
-versus-
Sanjita Mohanty and another .... Respondents M/s. Purusottam Chuli, Advocate
FAO No.467 of 2019 State of Odisha and another .... Appellants Mr. H.K. Panigrahi, A.S.C.
-versus-
Bidhubhusan Rout and another .... Respondents M/s. Purusottam Chuli, Advocate
FAO No.468 of 2019 State of Odisha and another .... Appellants Mr. H.K. Panigrahi, A.S.C.
-versus-
Pratap Keshari Sarangi and another .... Respondents M/s. S.S. Pratap, Advocate and associates
FAO No.493 of 2019 State of Odisha and another .... Appellants Mr. H.K. Panigrahi, A.S.C.
-versus-
Harihar Panda and another .... Respondents M/s. D.N. Rath, Advocate and associates
FAO No.494 of 2019 State of Odisha and another .... Appellants Mr. H.K. Panigrahi, A.S.C.
-versus-
Manasa Ranjan Mishra and another .... Respondents M/s. D.N. Rath, Advocate and associates
FAO No.495 of 2019 State of Odisha and another .... Appellants Mr. H.K. Panigrahi, A.S.C.
-versus-
Guru Prasad Das and another .... Respondents M/s. D.N. Rath, Advocate and associates
CORAM:
THE CHIEF JUSTICE
ORDER
Order No. 21.06.2023
I.A. Nos.1257, 1269, 1364, 1666, 1343, 1598, 1236, 1485, 1330, 1224, 1473, 1360, 1451, 1448, 1449, 1440, 1385, 1381, 1357, 1382, 1358, 1359, 1486, 1349, 1348, 1240, 1488, 1256, 1483, 1273, 1499, 1500, 1263, 1258, 1295, 1354, 1481, 1389, 1243, 1400, 1390 of 2019 & I.A. Nos.209 of 2020, I.A. No.1441 of 2019, 1207 of 2019, 1425 of 2019, 1301 of 2019, 1293 of 2019, 1602 of 2019, 1409 of 2019, 1412 of 2019 and 1395 of 2019
06. 1. In view of the judgment dated 25th February, 2021 in State of Odisha v. Bichitrananda Mohapatra 2021 (I) OLR- 664 the impugned orders passed in the respective FAOs are hereby recalled and the corresponding FAOs are restored to file.
FAO Nos.107 and 491 of 2017, FAO Nos.530, 751, 773, 774, 777, 785, 800, 802, 809, 810, 827, 828, 829, 830, 845, 847, 849, 852, 858, 859, 865, 866, 868, 872, 882, 884, 888 of 2018 and FAO Nos.12, 13, 15, 17, 18, 39, 63, 85, 87, 98, 100, 130, 139, 141, 292, 340, 466, 467, 468, 493, 494 & 495 of 2019 and I.A. No. 1599 of 2019 (in FAO No.774 of 2018)
2. Issue Notice. Respective learned counsels accept notice for Respondent No.1 in all the FAOs. Notice will now be issued to the remaining Respondents, i.e., the respective Governing Bodies through
Registered/Speed Post with A.D., making it returnable before the next date. Requisites for which shall be filed within three working days. Issue notice in I.A. No.1599 of 2019 (corresponding to FAO No.774 of 2018) on the question of limitation. Accept one set of process fee.
3. Copies of the aforementioned FAOs be served on learned counsel for the respective Respondent No.1 within three days. It is pointed out by learned counsel for the State that all these appeals required to be allowed in view of the judgments of the Supreme Court of India in State of Odisha v. Anup Kumar Senapati (2019) 19 SCC 626, judgment dated 29th October, 2021 of the Division Bench of this Court in W.A. No.401 of 2021 (Secretary, Government of Odisha v. Jashobanta Baral) and the judgment of the learned Single Judge dated 7th February, 2023 in FAO No.659 of 2014 (State of Odisha v. Minaketan Behera).
4. Mr. Budhadev Routray, learned Senior Counsel appearing for some of the Respondents No.1 states that he would examine the above judgments and make submissions on the next date.
5. List along with FAO No.491 of 2019 on 17th July, 2023.
(Dr. S. Muralidhar) Chief Justice
S. Behera
Signature Not Verified Digitally Signed Signed by: SUMANTA BEHERA Designation: Jr. Stenographer
Location: High Court of Orissa, Cuttack Date: 22-Jun-2023 11:50:19
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