Dhanurdhar Champatiray vs Union Of India & Another
2023 Latest Caselaw 8336 Ori

                                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  ARBA No.46, 47 & 48 of 2014

                                      Dhanurdhar Champatiray              ....        Appellant
                                                                          Mr.A.Sanganeria, Adv.
                                                             -versus-
                                      Union of India & another        ....          Respondents

Mr. S.S.Kashyap, C.G.C.

CORAM:

DR. JUSTICE S.K. PANIGRAHI

Order ORDER No. 31.07.2023

18. 1. All the three matters are taken up through hybrid

arrangement.

2. Heard learned counsel for the parties. Written

note of submission filed by the Respondents in ARBP

No.47 of 2014 be kept on record. Hearing is concluded.

Judgment/order is reserved.

(Dr. S.K. Panigrahi) Judge L.B.

Signature Not Verified Digitally Signed

Designation: Sr. Stenographer Reason: Authentication Location: Orissa High Court,Cuttack Date: 03-Aug-2023 10:24:12