Rukesh Deep vs State Of Odisha
2023 Latest Caselaw 8335 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           CRLA No.1134 of 2022

                       Rukesh Deep                                ....        Appellant

                                                    Mr. N. Panda, Advocate

                                                      -versus-

                       State of Odisha                            ....      Respondent

                                                    Mr. Arupananda Das
                                                    Addl. Government Advocate

                                                 CORAM:
                                             JUSTICE S.K. SAHOO

                                                  ORDER

Order No.                                       31.07.2023
      05.                      This        matter    is   taken   up     through   Hybrid

arrangement (video conferencing/physical Mode).

Let a copy of the appeal memo along with the impugned judgment and the interim applications be served on the learned counsel for the State by tomorrow (01.08.2023).

List this matter in the week commencing from 07.08.2023.

( S.K. Sahoo) Judge RKM Signature Not Verified Digitally Signed Signed by: RABINDRA KUMAR MISHRA Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 01-Aug-2023 11:46:33