Ananta Balia Swasthya Seva ... vs State Of Odisha & Ors
2023 Latest Caselaw 8327 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              W.P.(C). No.14911 OF 2023

                         Ananta Balia Swasthya Seva Niketan ....             Petitioner(s)
                                                                      Mr. D.Mohapatra,
                                                                            Adv.
                                                     -versus-
                         State of Odisha & Ors.                 ....    Opposite Party(s)
                                                                     Mr.S.P.Panda, AGA


                                     CORAM:
                                     JUSTICE BISWANATH RATH
                                                    ORDER

31.07.2023 Order No. 6 1. Heard learned counsel appearing for the parties. Hearing concluded and judgment is pronounced in open Court in separate sheets.

(Biswanath Rath) Judge

Sks

Signature Not Verified Digitally Signed Signed by: SUSIL KUMAR SWAIN Reason: Authentication Location: High Court of Orissa Date: 01-Aug-2023 16:55:45