Nihar Ranjan Rout vs Cesu
2023 Latest Caselaw 8325 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                      W.P.(C) No. 17700 of 2016

                                  Nihar Ranjan Rout                 ....                    Petitioner
                                                                         Mr. D. Tripathy, Advocate
                                                              -versus-

                                  CESU, Bhubaneswar & Others ....                   Opposite Parties

                                                                         Mr. P.K. Sahoo, Advocate

                                                  CORAM: JUSTICE V. NARASINGH

                                                            ORDER

31.07.2023 Order No.

17. 1. This matter was reserved for delivery of judgment but for certain clarification, it is listed today under the heading "To be mentioned".

2. On the consent of both the parties, list this matter on 09.08.2023 for further hearing under the same heading.

(V. NARASINGH) Judge Ayesha

Signature Not Verified Digitally Signed Signed by: AYESHA ROUT Reason: Authentication Location: High Court of Orissa Date: 01-Aug-2023 14:35:20