Nikunja Kumar Biswal vs State Of Odisha & Others
2023 Latest Caselaw 8324 Ori

                                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    W.P.(C) No.24407 of 2022

                                      Nikunja Kumar Biswal               ....         Petitioner
                                                                   Mr.Sukanta Kumar Dalai, Adv.
                                                               -versus-
                                      State of Odisha & others          ....    Opposite Parties
                                                                              Mr. S.N.Das,ASC



                                               CORAM:
                                               DR. JUSTICE S.K. PANIGRAHI

                          Order                                ORDER
                          No.                                 31.07.2023

                            04.       1.      This   matter   is   taken   up   through     hybrid

                                      arrangement.

2. Heard learned counsel for the parties. Hearing is

concluded. Judgment/order is reserved.

(Dr. S.K. Panigrahi) Judge L.B.

Signature Not Verified Digitally Signed

Designation: Sr. Stenographer Reason: Authentication Location: Orissa High Court,Cuttack Date: 03-Aug-2023 10:24:10