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Bamadev Das & Others vs Cuttack Development Authority
2023 Latest Caselaw 8244 Ori

Citation : 2023 Latest Caselaw 8244 Ori
Judgement Date : 28 July, 2023

Orissa High Court
Bamadev Das & Others vs Cuttack Development Authority on 28 July, 2023
                                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                           W.P.(C) No.11555of 2011
                                   Bamadev Das & Others                        ....             Petitioners
                                                                                    Mr.N Lenka, Advocate

                                                                    -Versus-
                                   Cuttack Development Authority,      ....       Opposite Parties
                                   Cuttack& Others
                                                          Mr. D. Mohapatra, Advocate for the CDA


                                              CORAM:
                                              MR. JUSTICE R.K. PATTANAIK


                                                                   ORDER
            Order No.                                            28.07.2023
                    10.            1.       Learned counsel for the petitioners prays for time to seek
                                   instruction in the matter.

2. Learned counsel for appearing for the CDA submits that the schedule land cannot be settled with the petitioner in view of the judgment of the Apex Court.

3. However, at the above request of the learned counsel for the petitioner, hearing the matter stands adjourned as a last chance.

4. List on 7th August, 2023 for peremptory hearing and final disposal. It is made clear that no further adjournment shall be allowedon the date fixed.

5. Interim order passed by this Court earlier shall remain in force till the next date of listing.





                                                                                (R.K.Pattanaik)
Signature Not Verified                                                              Judge
             Balaram/Rojina
Digitally Signed
Signed by: ROJINA SAHOO

Designation: Junior Stenographer Reason: Authentication Location: OHC, CTC Date: 31-Jul-2023 12:52:22

 
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