Surendranath Sahu And Another vs State Of Orissa And Others
2023 Latest Caselaw 8243 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                          W.P.(C) No. 10219 of 2016

                Surendranath Sahu and another                     .....                                      Petitioners
                                                                                           Mr. A.K.Panigrahi, Advocate
                                                                  Vs.
                State of Orissa and others                        .....                                 Opposite Parties
                                                                              Mr. A.K. Mishra, AGA (O.Ps. 1 and 2),
                                                                         Ms. Bhaktisudha Sahu, Advocate (Intervener)
                                                                               Mr. S.N. Biswal, Advocate (Intervener)
                                       CORAM:
                                                 DR. JUSTICE B.R. SARANGI
                                                 MR. JUSTICE MURAHARI SRI RAMAN

                                                                            ORDER

28.07.2023

Order No. This matter is taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded and judgment is reserved.

(DR. B.R. SARANGI) JUDGE

Arun (M.S. RAMAN) JUDGE

Signature Not Verified Digitally Signed Signed by: ARUN KUMAR MISHRA Designation: ADR-cum-Addl. Principal Secretary Reason: Authentication Location: Orissa High Court Date: 28-Jul-2023 16:19:38