Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

M/S. Mecon Ltd. vs M/S Kcs Private Ltd.
2023 Latest Caselaw 8242 Ori

Citation : 2023 Latest Caselaw 8242 Ori
Judgement Date : 28 July, 2023

Orissa High Court
M/S. Mecon Ltd. vs M/S Kcs Private Ltd. on 28 July, 2023
                           THE HIGH COURT OF ORISSA AT CUTTACK

                                                W.P.(C). NO.18114 OF 2022

                        M/s. MECON Ltd., Ranchi                         ....             Petitioner(s)
                                                                                  Mr.T.Mishra, Adv.
                                                           -versus-

                        M/s KCS Private Ltd., Odisha and                ....         Opposite Parties
                        another                                                   Mr.S.K.Ray, Adv.
                                                                                      (For O.P.No.1)
                                                                                     Mr.B.Das Mohapatra,
                                                                                     Adv. (For O.P.No.2)


                                              CORAM:
                                           JUSTICE BISWANATH RATH

                                                         ORDER
         Order                                          28.07.2023
         No.3

1. Even though learned counsel appearing for the petitioner claims this matter is already covered by a judgment of this Court, learned counsel appearing for the opposite parties wants to contest the matter by bringing the counter affidavit.

2. Let counter affidavit be filed within a period of three weeks hence as a matter chance.

3. In the meantime, copy of the judgment of this Court also be extended to learned counsel appearing for the contesting opposite parties to find the case is already covered by such judgment.

4. Put up this matter on 25.08.2023 along with the connected case records listed today.

5. Interim order passed earlier shall continue till next date.

(Biswanath Rath) Judge sks

Signature Not Verified

Signed by: SUSIL KUMAR SWAIN Reason: Authentication Location: High Court of Orissa Date: 31-Jul-2023 16:48:48

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter