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Rajendra Agarwal vs State Of Orissa & Ors
2023 Latest Caselaw 8195 Ori

Citation : 2023 Latest Caselaw 8195 Ori
Judgement Date : 28 July, 2023

Orissa High Court
Rajendra Agarwal vs State Of Orissa & Ors on 28 July, 2023
                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                WP(C) NO.25921 OF 2014

             Rajendra Agarwal                        ....            Petitioner

                                                          Mr.S.P.Mishra, Adv.

                                         -versus-


             State of Orissa & ors.                  ....      Opposite Parties

                                                           Mr.S.Ghosh, AGA

                       CORAM:
                       JUSTICE BISWANATH RATH
                                       ORDER
Order                                  28.7.2023
No.05

1. Heard learned counsel for the Parties.

2. This Writ Petition has been filed seeking a direction to the A.S.O.-

O.P.4 to accept the proposed Misc. Case for recording of the name of the

Petitioner in the Hal R.O.R.

3. In course of hearing, it has been brought to the notice of this Court

that involving similar situation, a Division Bench of this Court has

already taken up several similar matters and vide its judgment dated

02.01.2023, the Division Bench interfering with the order standing in

similar situation remitted the matter to the A.S.O. with further directions

therein. There is no dispute on the application of the judgment of the

Division Bench to the case at hand at Bar.

// 2 //

4. This Court, accordingly, applying the analogy through the

judgment dated 02.01.2023 in W.P.(C) No.1608 of 2014 with batch,

remits the matter to the A.S.O., Bhubaneswar-O.P.4, who is directed to

proceed for recording the name of the Petitioner in respect of the land in

R.O.R. within a period of eight weeks from the date of communication of

a copy of this order by the Petitioner by bringing corrected Record of

Rights.

5. The Writ Petition stands disposed of with the above order.

(Biswanath Rath) Judge M.K.Rout

Signature Not Verified Digitally Signed Signed by: MANOJ KUMAR ROUT Reason: Authentication Location: High Cout of Orissa Date: 31-Jul-2023 10:32:49

 
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