Citation : 2023 Latest Caselaw 8146 Ori
Judgement Date : 25 July, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
CMP NO. 732 OF 2023
Pabitra Majhi .... Petitioner
Ms. S. Dash, Advocate
-versus-
Bijar Nag and others .... Opp. Parties
CORAM:
JUSTICE K.R. MOHAPATRA
ORDER
Order No. 25.07.2023
1. 1. This matter is taken up through hybrid mode.
2. The Petitioner in this CMP seeks to assail the judgment dated 20th July, 2019 passed by learned Civil Judge (Senior Division), Bhawanipatna in C.S. No.105 of 2017.
3. Learned counsel for the Petitioner by filing a memo in Court today submits that since the Petitioner has alternative remedy, he may be permitted to withdraw the CMP to avail the remedy under law.
4. In view of such submission, this CMP is disposed of as withdrawn.
5. Memo filed be kept on record.
Urgent certified copy of this order be granted on proper application.
(K.R. Mohapatra) bks Judge
Signature Not Verified Digitally Signed Signed by: BIJAY KUMAR SAHOO Reason: Authentication Location: High Court of Orissa, Cuttack Date: 25-Jul-2023 19:30:26
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