Ramakanta Beura vs State Of Odisha
2023 Latest Caselaw 8126 Ori

Signature Not Verified
Digitally Signed
Signed by: SIPUN BEHERA
Designation: Junior Stenographer
Reason: Authentication
Location: HIGH COURT OF ORISSA, CUTTACK
Date: 25-Jul-2023 17:55:56



                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             BLAPL No.2711 of 2021

                               Ramakanta Beura                        ....      Petitioner

                                                     Mr.A. Das, Advocate

                                                           -versus-

                               State of Odisha                        ....     Opp. Party

                                                     Mr.P.B. Tripathy,
                                                     Addl.Standing Counsel

                                                    CORAM:
                                               JUSTICE S.K. SAHOO
                                                       ORDER

      Order No.                                      24.07.2023

            10.                      This   matter    is    taken     up   through   Hybrid

arrangement (video conferencing/physical mode).

Learned counsel for the petitioner filed a memo stating therein that he does not want to press this bail application as in the meantime, trial has been concluded and judgment has been pronounced.

In view of the above, the BLAPL stands disposed of as withdrawn. The memo is taken on record.

( S.K. Sahoo) Judge

Sipun