Smt Sukanti Choudhury vs Arun Kumar Choudhury & Others
2023 Latest Caselaw 8120 Ori

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       R.F.A. No.282 of 2008

                               Smt Sukanti Choudhury                      ....                 Appellant

                                                               M/s. Manas R. Satapathy, Advocate &
                                                                                          Associate

                                                               -Versus-

                               Arun Kumar Choudhury & Others              ....            Respondents

                                                          M/s. A.K. Mohanty, Advocate & Associates

                                            CORAM:
                                            MR. JUSTICE R.K. PATTANAIK

                                                               ORDER

24.07.2023 Order No.

15. 1. Heard learned counsel for the appellant so also respondents in part.

2. Copies of the judgment of this Court in Sri Prasanna Kumar Ram Vrs. Sri Nabakishore Ram & Others 2013 (II) OLR 183 and of Madhya Pradesh High Court in Premlata & Others Vrs. Ramkishor & Others decided in S.A. No. 333 of 2019 have been referred to by the learned counsel for the appellant, who produced copies of the same, which are accepted and taken on record.

3. List on 1st August, 2023 for further argument from the side of learned counsel for the respondents.

                                                                          (R.K. Pattanaik)
                     Balaram                                                      Judge



Signature Not Verified
Digitally Signed
Signed by: BALARAM BEHERA

Designation: Senior Stenographer Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 25-Jul-2023 20:53:14