Shyalin Mohanty vs Santosh Kumar Dhal Bisoi
2023 Latest Caselaw 8082 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                              MATA No. 185 OF 2023

            Shyalin Mohanty                        ....                Appellant
                                                          Mr.C.R.Pattnaik,Adv.



                                       -versus-


            Santosh Kumar Dhal Bisoi               ....              Respondent



                     CORAM:
                     JUSTICE BISWANATH RATH
                     JUSTICE M.S.SAHOO
                                       ORDER

24.07.2023 Order No.

01. 1. Heard learned counsel appearing for the Appellant.

2. Issue notice to the Respondent-Husband herein on the question of admission.

3. Notice be issued to the Respondent-Husband herein by way of Speed Post/Registered Post with A.D., fixing short returnable date. Requisite as undertaken, be filed by 27.07.2023.

4. L.C.R. in C.P. No. 101 of 2021 be called for.

(Biswanath Rath) Judge

(M.S.Sahoo) Judge

// 2 //

ORDER 24.07.2023 Order No.

02. I.A. No. 195 of 2023

1. In disposal of I.A., this Court directs operation of the judgment dated 10.05.2023 passed in C.P. Case No. 101 of 2021 vide Annexure-3 shall remain stayed till final outcome of the MATA.

(Biswanath Rath) Judge

(M.S.Sahoo) Judge U.Nayak

Signature Not Verified Digitally Signed Signed by: UTKALIKA NAYAK

Reason: Authentication Location: High Court of Orissa Date: 25-Jul-2023 12:44:23