Khageswar Chaulia vs State
2023 Latest Caselaw 7978 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 CRA No. 139 of 1993

                      Khageswar Chaulia                 ....                    Appellant
                                                                          Mr. N.C.Pati ,
                                                                              Advocate
                                                        -Versus -
                      State                              ....                  Respondent

State Counsel

CORAM:

JUSTICE SASHIKANTA MISHRA ORDER_ 21.07.2023

Order No. 1. This matter is taken up through hybrid mode.

14. 2. Hearing is concluded, judgment is reserved.

(Sashikanta Mishra) Judge

deepak

Signature Not Verified Digitally Signed Signed by: DEEPAK PARIDA Reason: Authentication Location: OHC, Cuttack Date: 25-Jul-2023 19:45:29