Bhushan Power And Steel Ltd vs Director Of Industries And ...
2023 Latest Caselaw 7881 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           W.P.(C) No.10395 of 2019


                      Bhushan Power and Steel Ltd.                ....                 Petitioner
                                                        Mr. Sanjit Mohanty, Senior Advocate

                                                       -versus-

                      Director of Industries and another          ....          Opposite Parties


                                                                       Mr. A. K. Sharma, AGA
                                                                       (for opposite party no.1)

                                                              Mr. S. S. Das, Senior Advocate
                                                                     (for opposite party no.2)


                                   CORAM: JUSTICE ARINDAM SINHA
                                                 ORDER

20.07.2023 Order No.

07. 1. Mr. Mohanty, learned senior advocate appears on behalf of

petitioner and submits, challenge of his client stands covered by

judgment made this day in WP(C) no.8090 of 2019.

2. Hence, this writ petition is disposed of in view of judgment

made in WP(C) no.8090 of 2019.

(Arindam Sinha) Judge Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR SAHOO Reason: Authentication Location: OHC Date: 24-Jul-2023 17:26:58 Prasant