Chittaranjan Mallick vs Unknown
2023 Latest Caselaw 7869 Ori

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        W.P.(C) No. 17515 of 2019

                           Chittaranjan Mallick                         ....                   Petitioner
                                                                                   Mr. B. Mohanty, Adv.
                                                                    -Versus-
                           State of Odisha and Others                   ....                   Opp.Parties
                                                                                    Mr. S. Pattnaik, AGA
                                                                       Mr. Bikash Jena Adv. for AICTE
                                                                     Mr. Sanjeev Udgata, Adv. for BPUT
                                                                         Mr. C. Patra, Adv. for O.P. No.7
                                                   CORAM:
                                                     JUSTICE SASHIKANTA MISHRA

ORDER_ 20.07.2023

Order No. 1. This matter is taken up though hybrid mode.

13.

2. Heard.

3. Hearing is concluded and judgment reserved.

4. Parties may file their written note of submissions and memo of citations, if any, within three days.

(Sashikanta Mishra) Judge A.K. Rana

Signature Not Verified Digitally Signed Signed by: AJAYA KUMAR RANA Designation: PERSONAL ASSISTANT Reason: Authentication Location: High Court of Orissa, Cuttack Date: 20-Jul-2023 20:02:02