Manoj Kumar Sethy vs State Of Odisha & Others
2023 Latest Caselaw 7868 Ori

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       W.A. No.86 of 2023

                     Manoj Kumar Sethy                             ...                      Appellant

                                                                            Mr. B.B. Mohanty, Advocate
                                                               -Versus-
                  State of Odisha & Others                                  ...           Respondents


                                                            CORAM:
                                                            JUSTICE S. TALAPATRA
                                                            JUSTICE SAVITRI RATHO
                                                                ORDER

20.07.2023

Order No.

03. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Mr. B.B. Mohanty, learned counsel appearing for the appellant has stated before us the defects as reflected by the Stamp Reporter have been removed.

3. Since the judgment which was challenged in W.A. No.85 of 2023 is also challenged in this appeal, let the appeal be listed on 8 th August, 2023.

(S. Talapatra) Judge

(Savitri Ratho) Signature Not Verified Judge Digitally Signed Signed by: ASISH KUMAR KAR Designation: ADR-cum-Addl. Principal Secretary Reason: Authentication Location: High Court of Orissa, Cuttack Date: 21-Jul-2023 13:47:55