Bhubaneswari Ghosh vs Dharmendra Routray & Others
2023 Latest Caselaw 7865 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 CRP No.20 of 2023

                           Bhubaneswari Ghosh                       ....              Petitioner
                                                                         Mr. A.P. Bose, Advocate

                                                        -versus-

                           Dharmendra Routray & others              ....            Opp. Parties
                                                              Mr. T.K. Mishra, Adv for Caveator

                                             CORAM:
                                             JUSTICE A.K. MOHAPATRA

                                                        ORDER

Order No.                                              20.07.2023
    07.               1.       This matter is taken up through Hybrid Arrangement (Virtual
                      /Physical Mode).

2. Heard learned counsels for both the parties.

3. Hearing from learned counsels for both parties is closed.

4. The judgment/order is reserved.

5. Learned counsels for the parties are directed to file their written note of submissions as well as citations which were relying upon within a week.

6. Interim order passed earlier shall continue till the delivery of judgment.

( A.K. Mohapatra) Judge Anil

Signature Not Verified Digitally Signed Signed by: ANIL KUMAR SAHOO Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 21-Jul-2023 11:29:53