Bana Bihari Sahoo vs State Of Orissa
2023 Latest Caselaw 7810 Ori

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                   CRA No. 245 of 1992

                     Bana Bihari Sahoo                         ....                   Appellant
                                                                   Mr. Abas Mohanty, Advocate
                                                                              (Amicus Curiae)
                                                            -Versus-
                     State of Orissa                            ....                 Respondent

Mr. S.K Mishra, ASC CORAM:

JUSTICE SASHIKANTA MISHRA ORDER_ 19.07.2023

Order No. 1. This matter is taken up though hybrid mode.

18.

2. Heard

3. Hearing is concluded and judgment reserved.

(Sashikanta Mishra) Judge A.K. Rana

Signature Not Verified Digitally Signed Signed by: AJAYA KUMAR RANA Designation: PERSONAL ASSISTANT Reason: Authentication Location: High Court of Orissa, Cuttack