Sourabha vs State Of Odisha And Ors
2023 Latest Caselaw 7809 Ori

                                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                        W.P.(C) No.22195 of 2022
                                          Sourabha, N.G.O., Bhubaneswar ....                  Petitioner
                                                                   Mr. Prafulla Kumar Rath, Sr. Adv.
                                                                   -versus-
                                          State of Odisha and Ors.          ....          Opp. Parties
                                                                                 Mr. A.K. Parija, AG
                                                                            Mr. T.K. Pattanayak, ASC
                                                                              Mr. B.K. Sharma, Adv.
                                                                                         (for caveator)

                                                    CORAM:
                                                    DR. JUSTICE S.K. PANIGRAHI

                    Order                                           ORDER
                    No.                                            19.07.2023

11. 1. This matter is taken up through hybrid arrangement.

2. Since some of the important points in the matter felt to

be escaped from the attention of the Court while dictating

the order, hence, this matter is listed today under the

heading "To Be Mentioned".

3. Heard learned counsel for the parties further.

4. Hearing is concluded. Judgment/ order is reserved.

5. Interim order passed earlier shall continue till the next date.

( Dr. S.K. Panigrahi) Judge B.Jhankar

Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 19-Jul-2023 18:50:09