Bijay Kumar Ray vs State Of Orissa And Ors
2023 Latest Caselaw 7805 Ori

                                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       WPC(OAC) No.1192 of 2011
                                          Bijay Kumar Ray                    ....         Petitioner
                                                                 Mr. Umesh Chandra Mohanty, Adv.
                                                                   -versus-
                                          State of Orissa and Ors.          ....       Opp. Parties
                                                                                Mr. H.K. Panigrahi,
                                                                                              ASC

                                                    CORAM:
                                                    DR. JUSTICE S.K. PANIGRAHI

                    Order                                           ORDER
                    No.                                            19.07.2023

05. 1. This matter is taken up through hybrid arrangement.

2. Since some of the important points in the matter felt to

be escaped from the attention of the Court while dictating

the order, hence, this matter is listed today under the

heading "To Be Mentioned".

3. Heard learned counsel for the parties further.

4. Hearing is concluded. Judgment/ order is reserved.

( Dr. S.K. Panigrahi) Judge B.Jhankar

Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 19-Jul-2023 18:50:08