Dhananjaya Pradhan & Another vs State Of Odisha & Others
2023 Latest Caselaw 7759 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                W.P.(C) No.12798 of 2021

               Dhananjaya Pradhan & Another              .....                                Petitioners
                                                                Mr. S.Ku. Ojha, Advocate
                                                         Vs.
               State of Odisha & Others                  .....                           Opposite Parties
                                                                                  Mr.P.P. Mohanty, AGA


                                 CORAM:
                                     DR. JUSTICE B.R. SARANGI
                                     MR. JUSTICE MURAHARI SRI RAMAN

                                                                ORDER

17.07.2023 Order No.

This matter is taken up through hybrid mode.

2. Mr. S.Ku. Ojha, learned counsel appearing for the Petitioners contended that this matter is similar to W.P.(C) No.6520 of 2016 which has been reserved today for delivery of judgment. This matter may be taken up after judgment is delivered in the said case.

3. List this matter after two weeks.

(DR. B.R. SARANGI) JUDGE

Aswini (M.S. RAMAN) JUDGE

Signature Not Verified Digitally Signed Signed by: ASWINI KUMAR SETHY Designation: PA(SECY-IN-CHARGE) Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 17-Jul-2023 17:21:35