Bijay Kumar Mishra vs State Of Odisha And Others
2023 Latest Caselaw 7754 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 W.P.C(OAC) No.1291 of 2008

                                  Bijay Kumar Mishra                    ....           Petitioner
                                                                             Mr. S. S. Das, Adv.
                                                          -versus-
                                  State of Odisha and others       ....   Opposite Parties
                                                                Mr. H. K. Panigrahi, A.S.C.



                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI

             Order                                          ORDER
             No.                                           17.07.2023

                17.               1.      This    matter   is   taken   up    through     hybrid

                                  arrangement.

2. As per earlier order dated 11.07.2023 learned

counsel from both sides file their respective written notes

of submissions.

3. Judgment/order is reserved.

(Dr. S.K. Panigrahi) Judge L.B./Sumitra Signature Not Verified Digitally Signed Signed by: SUMITRA NAYAK Designation: Jr. Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 17-Jul-2023 18:02:12