Anadi Mahakud vs State Of Orissa
2023 Latest Caselaw 7595 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               JCRLA No.12 of 2017

                             Anadi Mahakud                         ....            Appellant
                                                                        Mr. Asish Jena, Adv.
                                                       -versus-
                             State of Orissa                      ....        Respondent

Mr. D.K. Mishra, AGA

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 13.07.2023

03. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned counsel for the Parties.

3. Hearing being concluded; judgment is reserved.

                       .                                                   (D. Dash)
                                                                             Judge

(Dr. S.K. Panigrahi) Judge

B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 13-Jul-2023 18:15:24