Sumitra Goud vs Rita Pattanaik
2023 Latest Caselaw 7589 Ori

                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                 CMP NO. 480 OF 2023
                                               Sumitra Goud                         ....      Petitioner
                                                                     Mr. Ramesh Kumar Sahoo, Advocate
                                                                      -versus-
                                               Rita Pattanaik                       ....    Opp. Party



                                                     CORAM:
                                                     JUSTICE K.R. MOHAPATRA
                                                                      ORDER

                    Order No.                                        13.07.2023
                          3.              1.       This matter is taken up through hybrid mode.

2. Mr. Sahoo, learned counsel for the Petitioner, who appears from VC Cabin, Rourkela, prays for an adjournment to upload the copy of the judgment, he is relying upon. He also prays for further investigation in the matter.

3. Put up this matter on 9th August, 2023.

(K.R. Mohapatra) bks Judge

Signature Not Verified Digitally Signed Signed by: BIJAY KUMAR SAHOO Designation: Ex-Secretary Reason: Authentication Location: High Court of Orissa, Cuttack Date: 14-Jul-2023 10:39:19