Rajkishore Swain And Others vs State Of Odisha And Others
2023 Latest Caselaw 7424 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        W.P.(C). No.3729 of 2021


                                        Rajkishore Swain and others           ....           Petitioners
                                                                          Mr. B. Routray, Sr. Advocate
                                                                   -versus-
                                        State of Odisha and others            ....     Opposite Parties

                                                                               Mr. I. Mohanty, A.S.C.
                                                                   Mr. S. Roy, Advocate for O.P. No.3
                                                                CORAM:

                                                    JUSTICE A.K. MOHAPATRA

                                                                   ORDER

        Order No.                                                 05.07.2023
               08.                 1.      This matter is taken up through Hybrid Arrangement (Virtual
                                   /Physical Mode).

2. Heard learned counsels appearing for the parties.

3. Hearing is concluded and judgment/order is reserved.

( A.K. Mohapatra ) Judge Jagabandhu

Signature Not Verified Digitally Signed Signed by: JAGABANDHU BEHERA Designation: Secretary-in-Charge Reason: Authentication Location: OHC, CUTTACK Date: 05-Jul-2023 16:38:10