Rajesh Kumar Agarwal And Others vs Regional Director(E)
2023 Latest Caselaw 7416 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            W.P.(C) No.9502 OF 2022

                           Rajesh Kumar Agarwal and others          ....            Petitioner(s)
                                                                         Mr.M.K.Mishra,Sr.Adv.
                                                         -versus-

                           Regional Director(E), Ministry of        ....        Opposite Party(s)
                           Corporate Affairs and another                    Mr.P.P.Behera,CGC


                                     CORAM:
                                     JUSTICE BISWANATH RATH
                                                      ORDER

          Order No.                                  05.07.2023
                 10.        1.     Mr.Behera, learned Central Government Counsel seeks

adjournments for taking instruction on the request for modification of the ground No.2 in the judgment of this Court dated 25.07.2022.

2. Put up this matter along with its connected case listed today on 12.07.2023.

(Biswanath Rath) Judge

S.Dash

Signature Not Verified Digitally Signed Signed by: SWARNAPRAVA DASH Reason: Authentication Location: High Court of Orissa Date: 06-Jul-2023 13:26:15