M/S. National Insurance Co. Ltd vs Sadhu Charan Jena And Others
2023 Latest Caselaw 7374 Ori

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         MACA No.267 of 2023
                      M/s. National Insurance Co. Ltd.,
                      represented through its Manager-cum-
                      Officer-in-Charge and Constituted        ....         Appellant
                      Attorney, Legal Cell, Cantonment
                      Road, Cuttack
                                                Mr. Bibhuti Bhusan Mishra, Advocate
                                                   -versus-
                      Sadhu Charan Jena and Others               ....        Respondents


                                    CORAM:
                                    SHRI JUSTICE B. P. ROUTRAY
                                                 ORDER

5.7.2023 Order No.

02. 1. The matter is taken up through hybrid mode.

2. The free authenticated copy of the impugned judgment filed by Mr. B.B. Mishra, learned counsel for the Appellant is accepted on record.

3. SR be completed before the next date.

4. List the matter on 28th July, 2023.

( B.P. Routray) Judge M.K.Panda

Signature Not Verified Digitally Signed Signed by: MANAS KUMAR PANDA Designation: Senior Steno Reason: Authentication Location: OHC, Cuttack Date: 07-Jul-2023 10:41:23