Anita Mohapatra vs State Of Odisha & Others
2023 Latest Caselaw 7367 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      W.A. No.1437 of 2022
     Anita Mohapatra                          .........               Appellant
                                                   Dr. Jitendra Kumar Lenka, Advocate

                                        -Versus-

     State of Odisha & others                 .........              Respondents
                                                                 Mr. D. Nayak
                                                          Addl. Government Advocate

                                        CORAM:
                                        JUSTICE S. TALAPATRA
                                        JUSTICE SAVITRI RATHO

                                              ORDER

05.07.2023 Order No.

02. 1. This matter is taken up through Hybrid Mode.

2. Heard Dr. Jitendra Kumar Lenka, learned counsel appearing

for the appellant.

3. The common judgment dated 07.09.2022 has been challenged

in this intra-court appeal. It has been stated to us that challenging the

said judgment, the other appeals are pending in this Court. Those are

being considered on merit, though the formal order of admission has

not been passed.

4. Having that aspect in view, we admit this appeal to be heard

on merit.

5. Mr. D. Nayak, learned Addl. Government Advocate appears

and waives notice for the respondents No.1, 2 & 5.

6. Ms. Pami Rath, learned Senior Counsel along with Ms. S.

Gumansingh, learned counsel appears on instruction of the respondent

No.4 and waives notice.

7. Notice for the respondent No.3 be served on Mr. B.K. Das,

learned counsel.

8. Let the matter be listed on 10.07.2023 at 2 P.M., when there

shall be a serious endeavour to hear the appeal on merit along with

W.A. No.1255 of 2022, W.A. No.1256 of 2022, W.A. No.1257 of

2022, W.A. No.1258 of 2022, W.A. No.1259 of 2022 and W.A.

No.1260 of 2022.

(S. Talapatra) Judge

(Savitri Ratho) Judge

Signature Not Verified Digitally Signed Signed by: SUBHASIS MOHANTY Designation: P.A I/C Secretary Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 05-Jul-2023 20:42:51