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Maheswar Maharana vs Pujarani Sahoo
2023 Latest Caselaw 7304 Ori

Citation : 2023 Latest Caselaw 7304 Ori
Judgement Date : 5 July, 2023

Orissa High Court
Maheswar Maharana vs Pujarani Sahoo on 5 July, 2023
                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                              W.P.(C) NO. 8403 OF 2023
                                               Maheswar Maharana                   ....        Petitioner
                                                                     Mr. Kshirod Kumar Rout, Advocate
                                                                      -versus-
                                               Pujarani Sahoo                      ....      Opp. Party


                                                    CORAM:
                                                    JUSTICE K.R. MOHAPATRA

                                                                     ORDER
                    Order No.                                       05.07.2023
                         3.               1.      This matter is taken up through hybrid mode.

2. The Petitioner in this writ petition seeks to assail the judgment and order dated 18th October, 2022 (Annexure-1) passed by learned Judge, Family Court, Nayagarh in I.A. No.17 of 2022 (arising out of C.P. No. 165 of 2019), whereby he has been directed to pay pendente lite maintenance of Rs.7,000/- per month to the Opposite Party till disposal of the civil proceeding. The Petitioner has also been directed to pay Rs.5,000/- to the Opposite Party towards litigation expenses.

3. In course of hearing, Mr. Rout, learned counsel for the Petitioner prays for withdrawal of the writ petition to move appropriate application before learned Judge, Family Court, Nayagarh.

4. In view of such submission, this Court without expressing any opinion on the merits of the case disposes of this writ petition as withdrawn.

Signature Not Verified Urgent certified copy of this order be granted on proper Digitally Signed Signed by: BIJAY KUMAR SAHOO application.

Designation: Ex-Secretary Reason: Authentication Location: High Court of Orissa, Cuttack Date: 06-Jul-2023 12:16:34 (K.R. Mohapatra) bks Judge

 
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