Kailash Sahu & Others vs State Of Odisha
2023 Latest Caselaw 7277 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           CRLA No.214 of 2022
                      Kailash Sahu & Others                  ....         Appellants
                                                                  Ms.Agnisikha Ray,
                                                                          Advocate
                                                  -versus-

                      State of Odisha                        ....         Respondent
                                                                     Mr.S.K. Nayak,
                                                                              AGA
                                 CORAM:
                                 MR. JUSTICE D.DASH
                                 DR JUSTICE S.K. PANIGRAHI
                                               ORDER

Order No. 04.07.2023

08. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. This matter is taken up today under the heading "TO BE MENTIONED".

3. Hearing of the learned counsel for the parties being concluded; judgment is reserved.

(D. Dash), Judge

(Dr.S.K.Panigrahi) Judge H

Signature Not Verified Digitally Signed Signed by: HIMANSU SEKHAR DASH Reason: Authentication Location: OHC Date: 07-Jul-2023 11:15:31