Subrat Pradhan And Another vs State Of Odisha And Others
2023 Latest Caselaw 7260 Ori

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        WP(C) No. 14563 of 2018

                                  Subrat Pradhan and another                  ....                   Petitioners
                                                                                     Mr. A. Swain, Advocate
                                                                         -Versus -
                                  State of Odisha and others                   ....           Opposite Parties
                                                                                             Mr. S. Pattnaik,
                                                                                      Additional Government
                                                                                                    Advocate

                                                 CORAM:
                                                   JUSTICE SASHIKANTA MISHRA

ORDER_ 04.07.2023 Order No.

20. 1. This matter is taken up through hybrid mode.

2. Hearing is concluded. Judgment reserved.

3. Parties may file their note of submissions and memo of citations if any within a week.

(Sashikanta Mishra) Judge

B.C. Tudu

Signature Not Verified Digitally Signed Signed by: BHIGAL CHANDRA TUDU Designation: Senior Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 06-Jul-2023 19:14:49