Goutam Munda vs State Of Odisha
2023 Latest Caselaw 7198 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                          CRLREV No.65 of 2023


                      Goutam Munda                                 ....            Petitioner
                                                                Mr.S.K. Pattnaik, Advocate

                                                     -versus-
                      State of Odisha                              ....      Opposite Party
                                                                     Mr.S.K. Nayak, AGA


                                   CORAM:
                                   MR. JUSTICE D.DASH


                                                    ORDER

03.07.2023 Order No. I.A. No.93 of 2023

06. 1. Heard.

2. Considering the submissions made and on going through the judgments impugned in this Revision; it is hereby ordered that the realization of fine shall remain stayed pending disposal of the Revision.

3. The I.A is accordingly disposed of.

Issue urgent certified copy as per rules.

(D. Dash) Judge ORDER 03.07.2023 Order No. CRLREV No.65 of 2023

07. 1. List this matter in the week commencing 4th September, 2023.

Signature Not Verified (D. Dash) Digitally Signed Signed by: HIMANSU SEKHAR DASH Judge Reason: Authentication Location: OHC Date: 07-Jul-2023 10:58:55