Jyoti Ram @ Nag vs State Of Orissa
2023 Latest Caselaw 7195 Ori

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           JCRLA No.30 of 2018
                            Jyoti Ram @ Nag                 ....         Appellant
                                                  Mr. Prasant Kumar Routray, Adv.

                                                         -versus-
                            State of Orissa                   ....         Respondent

Mr. Prasanna Kumar Mohanty, ASC

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 03.07.2023

03. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellant and learned

Additional Standing Counsel for the State.

3. Hearing being concluded; judgment is reserved.

                      .                                                  (D. Dash)
                                                                           Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 04-Jul-2023 15:05:10