Hatanagar Ghose And Others vs Durgamani Ghose And Others
2023 Latest Caselaw 999 Ori

Citation : 2023 Latest Caselaw 999 Ori
Judgement Date : 30 January, 2023

Orissa High Court

Hatanagar Ghose And Others vs Durgamani Ghose And Others on 30 January, 2023

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     AHO No.34 of 1998


            Hatanagar Ghose and Others               ....            Appellants
                                                     Mr. Avijit Pal, Advocate
                                    -versus-
            Durgamani Ghose and Others          ....        Respondents
                                  Mr. Dwarika Prasad Mohanty, Advocate

                      CORAM:
                      THE CHIEF JUSTICE
                      JUSTICE M. S. RAMAN

                                       ORDER

30.01.2023 Order No.

14. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Balaram Judge

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