Monday, 11, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Purna Chandra Mohanty & Ors vs Unknown
2023 Latest Caselaw 989 Ori

Citation : 2023 Latest Caselaw 989 Ori
Judgement Date : 30 January, 2023

Orissa High Court
Purna Chandra Mohanty & Ors vs Unknown on 30 January, 2023
           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   W.P.(C). No.16772 of 2006
        Purna Chandra Mohanty & Ors.               ....           Petitioner(s)
                                                            Mr.S.Sahoo,Adv.


                                        -versus-
        Commissioner, Consolidation,               ....           Opp.Party(s)
        Bhubaneswar & Ors.                              Mr.S.Mishra, ASC


                CORAM:
                     JUSTICE BISWANATH RATH
                                 ORDER
Order                           30.01.2023
No.14

1. Written notes of submission with citations of the respective parties are already on record.

2. Heard learned counsel appearing for the parties. Hearing concluded and judgment is reserved.

(Biswanath Rath) Judge

Sks

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter