Harihara Sahoo vs Urmila Sahoo
2023 Latest Caselaw 979 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 CRLREV No. 879 of 2019
            Harihara Sahoo                    ...                            Petitioner

                                                          Mr. D. Sarangi, Advocate

                                              -Versus -
            Urmila Sahoo                        ....                    Opposite Party
                                                             Mr. S.K. Mishra, A.S.C.

                           CORAM:
                             JUSTICE SASHIKANTA MISHRA

                                       ORDER

30.01.2023

Order No. 1. This matter is taken up through hybrid mode.

10.

2. Learned counsel for the petitioner filed a copy of the judgment of this Court passed in RPFAM No.233 of 2016. The same be kept on record.

3. List this matter tomorrow (31.01.2023).

(Sashikanta Mishra) Judge

Deepak