Suresh Chandra Pattnaik vs General Administration
2023 Latest Caselaw 865 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         W.P.(C) No.17460 of 2009


                       Suresh Chandra Pattnaik               ....           Petitioners
                                                                   Mr. J.K. Mohanty,
                                                                            Advocate
                                                  -versus-

                       General Administration                ....      Opposite Parties
                       Department, Govt. of Orissa
                                                                       Mr. S. Mishra,
                                                              Addl. Standing Counsel

                                 CORAM:
                                 JUSTICE BISWANATH RATH
                                                 ORDER

        Order No.                               24.01.2023
                 06.   1.      Learned counsel for Petitioner claims parity in terms of the

judgment already passed in similar matters. Mr. Mishra, learned State Counsel submits that he does not have the brief with him today. Let a copy of the order sought to cover this matter be served on the learned State Counsel, who is directed to examine the same.

2. List this matter along with its other connected cases on next Wednesday (1st February, 2023).

(Biswanath Rath) Judge Ayaskanta Jena