Citation : 2023 Latest Caselaw 822 Ori
Judgement Date : 24 January, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
MACA No.708 of 2022
Divisional Manager, M/s. National
Insurance Co. Ltd. .... Appellant
Mr. Pramod Kumar Tripathy, Advocate
-versus-
Nira Sahoo and Another .... Respondents
CORAM:
SHRI JUSTICE B. P. ROUTRAY
ORDER
24.1.2023 Order No. I.A. No.55 of 2023
01. 1. The matter is taken up through hybrid mode.
2. Heard Mr. P.K. Tripathy, learned counsel for the insurer - Appellant.
3. It is submitted that certified copy of the impugned judgment has been filed in MACA No.707 of 2022. As such filing of the same in the present appeal is dispensed with.
4. The I.A. is disposed of.
MACA No.708 of 2022
02. 5. The statutory deposit made by the Appellant be invested by the Registry in fixed deposit in any nationalized Bank renewable from time to time pending appeal.
6. S.R. be completed within ten days.
7. List the matter on 12th April, 2023 along with MACA No.707 of 2022.
( B.P. Routray) Judge M.K.Panda
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