Ramakanta Panda And vs Unknown
2023 Latest Caselaw 821 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                              CRLA No.168 of 2020

              Ramakanta Panda and                ....    Appellants
              another

                                   Mr. A. Mohanty, Advocate

                                     -versus-

              State of Odisha and                ....    Respondenst
              others

                                   Mrs. J.P. Patra,
                                   Standing Counsel for the OPID

                                   CORAM:
                              JUSTICE S.K. SAHOO

                                     ORDER

Order No.                          24.01.2023


   01.           This     matter    is   taken    up     through   Hybrid

Arrangement (Video Conferencing/Physical Mode).

Let the learned counsel for the appellants serve a copy of the appeal memo along with impugned judgment to Mr. Bibekananda Bhuyan or Mr. J.P Patra, learned Special Counsel for the State by 04.02.2023.

List this matter on 06.02.2023. The interim order dated 19.12.2022 is extended till the next date.

( S.K. Sahoo) Judge // 2 //

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