Krishna Das vs State Of Odisha
2023 Latest Caselaw 605 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                          BLAPL No. 8194 of 2022

                  Krishna Das                         ....                 Petitioner
                                                           Mr. J.K. Panda, Advocate
                                                -versus-

                  State of Odisha                     ....            Opposite Party
                                                              Mr. A. Pradhan, ASC

                                    CORAM: JUSTICE V. NARASINGH

                                              ORDER

18.01.2023 Order No.

11. 1. Heard learned senior counsel for the petitioner and learned counsel for the State.

2. Learned counsel for the petitioner seeks permission to withdraw this bail application, since on instruction, he submits that the matter is posted to 30.01.2023 for pronouncement of judgment.

3. Accordingly, the BLAPL stands disposed of as withdrawn.

(V. NARASINGH) Judge Ayesha