Giridhari Bag vs Commandant
2023 Latest Caselaw 570 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        WPC(OAC) No.737 of 2005


                       Giridhari Bag                        ....           Petitioner(s)
                                                                      Mr. S. Mohanty,
                                                                             Advocate
                                                -versus-

                       Commandant, Orissa State Armed       ....   Opposite Party(s)
                       Police (OSAP) & Ors.
                                                                    Mr. S. Ghose,
                                                                  Addl. Govt. Adv.

                                CORAM:
                                JUSTICE BISWANATH RATH

                                                ORDER

17.01.2023 Order No.

06. 1. Hearing concluded. Judgment reserved.

(Biswanath Rath) Judge

Ayaskanta Jena