Citation : 2023 Latest Caselaw 494 Ori
Judgement Date : 13 January, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.5649 of 2007
Sima Mayee Gurubala & Anr. .... Petitioner(s)
Dr.Sujata Das, Adv.
-versus-
Golakha Chandra Sahoo & Ors. .... Opp.Party(s)
Mr.S.Mishra, ASC
CORAM:
JUSTICE BISWANATH RATH
ORDER
13.01.2023 Order No. 7 1. This Court finds there are three writ petitions moved together bearing W.P.(C).Nos.5649, 5650 and 5651 of 2007 also along with similar situated case i.e. W.P.(C).No.2841 of 2004 disposed of on 18.05.2007. Dr.Dash, learned counsel for the petitioner claims parity of the judgment passed in W.P.(C).No.2841 of 2004 to the case at hand. Registry is directed to place the case record in W.P.(C).No.2841 of 2004 along with W.P.(C).Nos. 5650 and 5651 of 2007 on 18.01.2023.
2. Registry is directed to correct the year of W.P.(C).No.2841 of 2007 appears to have been registered in the year 2004 instead of 2007.
(Biswanath Rath) Judge
Sks
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